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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(7) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

7.2Power to withhold Pension. - Future good conduct is an implied condition for every grant of pension. The Trust will have power to withhold or withdraw pension or any part of it, if the pensioner is convicted of serious crime or is guilty of grave misconduct.