Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991 3. Maintenance. - The Governor's Secretariat shall continue to maintain the entire Puri Raj Bhavan including the precincts thereof, in proper manner.
