Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

(3)The amount of the land revenue payable under sub-section (1) shall be equal to one-forth of the rental income from the estate as determined in accordance with the provisions of sections 4 and 5.