Delhi High Court - Orders
State vs Jasvinder Singh & Anr on 17 April, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 88/2019
STATE
..... Petitioner
Through: Mr.Mukesh Kr, APP for the State
with ASI Ramesh Chand, PS Tilak
Marg.
versus
JASVINDER SINGH & ANR.
..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 17.04.2023
1. Hon'ble Judge is not holding the Court today.
2. List on 16.08.2023.
BY ORDER (COURT MASTER) APRIL 17, 2023 M/DU Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:18.04.2023 15:45