Bombay High Court
Mahesh Ramji Bhanushali And Anr vs The Union Of India And Ors on 8 August, 2023
Author: Gauri Godse
Bench: Revati Mohite Dere, Gauri Godse
2023:BHC-AS:22543-DB
904-WP-2752-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 2752 OF 2023
Mahesh Ramji Bhanushali & Anr. ...Petitioners
Versus
The Union of India & Anr. ...Respondents
Ms. Aisha Z. Ansari for the Petitioners
Mr. Ashish Chavan, Spl. P.P. for the Respondent Nos. 1 & 2
Ms. S. D. Shinde, A.P.P for the Respondent No.3-State
CORAM : REVATI MOHITE DERE &
GAURI GODSE, JJ.
TUESDAY, 8th AUGUST 2023 P.C :
1 By this petition, the petitioners seek quashing and setting aside of the show-cause notices bearing F. No. CA/MUM/SAF/k01/2022/773 issued as against Mr. Mahesh Bhanushali and show-cause notice bearing F. No. CA/MUM/SAF/01/2022/776 issued as against Shilpa Bhanushali. SQ Pathan 1/3 ::: Uploaded on - 09/08/2023 ::: Downloaded on - 10/08/2023 04:00:19 :::
904-WP-2752-2023.doc Direction is also sought to release the properties of the said persons and to defreeze the account and locker mentioned in the show-cause notice dated 1st December 2022. 2 Learned counsel for the respondent Nos. 1 and 2 states that the petition does not survive inasmuch as, the show- cause notices issued as against the aforesaid persons have been dropped and the prohibitions and restrictions imposed on the properties are lifted.
3 Learned counsel for the petitioners does not dispute the same. Learned counsel for the petitioners has tendered the order dated 4th August 2023 which evidences the dropping of the show-cause notices dated 17th October 2022 and 1st December 2022 and uplifting the prohibitions and restrictions imposed on the properties of Mahesh Bhanushali and Shilpa Bhanushali. The said order is taken on record.
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904-WP-2752-2023.doc 4 In view of the aforesaid, nothing survives for further consideration in the petition. Petition stands disposed of accordingly.
GAURI GODSE, J. REVATI MOHITE DERE, J. SQ Pathan 3/3 ::: Uploaded on - 09/08/2023 ::: Downloaded on - 10/08/2023 04:00:19 :::