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Andhra Pradesh High Court - Amravati

M/S. Ravi Teja Stone Polishing ... vs The Addl. Commissioner Ct Legal, on 1 December, 2023

      THE HON'BLE SRI JUSTICE RAVI NATH TILHARI
                         AND
      THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

               WRIT PETITION No.18144 OF 2006
JUDGMENT:

- (per Hon'ble Sri Justice Ravi Nath Tilhari) On 20.10.2023, there was no representation for the petitioner.

2. The matter is in the weekly cause list.

3. Today also, there is no representation for the petitioner.

4. The Writ Petition is dismissed for want of prosecution.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending, shall also stand closed.

__________________________ RAVI NATH TILHARI, J ___________________________ A.V.RAVINDRA BABU, J Date: 01.12.2023 SCS 2 67 THE HON'BLE SRI JUSTICE RAVI NATH TILHARI AND THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU WRIT PETITION No.18144 OF 2006 (per Hon'ble Sri Justice Ravi Nath Tilhari) Date: 01.12.2023 Scs