Punjab-Haryana High Court
Smt. Chander Prabha Jain And Others vs The Haryana State Industrial ... on 10 October, 2013
Bench: Sanjay Kishan Kaul, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-16733-2001
Date of decision:-10.10.2013
Smt. Chander Prabha Jain and others
...Petitioners
Versus
The Haryana State Industrial Development Corporation Limited and
another
...Respondents
CORAM: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Amit Rawal, Senior Advocate,
with Mr. Amit Jain, Advocate,
for the petitioners.
Mr. Kamal Sehgal, Advocate,
for respondent No. 1.
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SANJAY KISHAN KAUL, C.J. (ORAL)
For orders see CWP-2496-2005 titled as Rishi Mukesh Acharya Vs Haryana State Industrial Development Corporation Limited and others.
(SANJAY KISHAN KAUL) CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE 10.10.2013 Amodh Sharma Amodh 2013.10.10 16:32 I attest to the accuracy and integrity of this document chandigarh