Madhya Pradesh High Court
Rajendra@Rajendra Supari vs State Of M.P. on 30 July, 2020
Author: Sunil Kumar Awasthi
Bench: Sunil Kumar Awasthi
1 High Court of Madhya Pradesh, Jabalpur Bench at Indore Miscellaneous Criminal Case No.23620/2020 Indore, Dated 30.07.2020 Mr. Mukesh Sinjonia, learned counsel for the applicant.
Mr. Akhil Godha, learned Panel Lawyer for the non-applicant / State of Madhya Pradesh.
Case diary is not available.
Learned Panel Lawyer for the non-applicant / State of Madhya Pradesh prays for and is granted one week time to produce the case diary on the next date of hearing positively.
Matter be listed in the next week.
(S.K. Awasthi) Judge rcp Ramesh Chandra Pithawe Digitally signed by Ramesh Chandra Pithawe DN: c=IN, o=High Court of Madhya Pradesh Bench Indore, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=dbcd6478673ed1cb472bfe4ff530b412bf73787574d3713fa86db0de124035d6, cn=Ramesh Chandra Pithawe Date: 2020.07.30 16:12:14 +05'30'