Section 130(1)(i) in Bihar Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 130(1)] [Section 130] [Entire Act]

State of Bihar - Subsection

Section 130(1)(i) in Bihar Goods and Services Tax Act, 2017

(i)supplies or receives any goods in contravention of any of the provisions of this Act or the rules made thereunder with intent to evade payment of tax; or

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State of Bihar - Subsection

Section 130(1)(i) in Bihar Goods and Services Tax Act, 2017