Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Manipur - Subsection Section 13(2) in Manipur Municipality Ombudsman Act, 2013 (2)The authority responsible for initiating such prosecution shall conduct a detailed enquiry if necessary and charge a case.
