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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(5) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(5)The nomination of a candidate for election as chairperson of the Board shall be in Form 30. If shall be presented to the Chief Election Authority by the candidate or his proposer.