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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(3)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)that the poll be adjourned and held at such polling station for the number of hours. An order passed by the District Election Officer under this sub-rule shall be final.