Madhya Pradesh High Court
Abhishek Jain vs The State Of Madhya Pradesh on 23 February, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-14324-2017
(ABHISHEK JAIN Vs THE STATE OF MADHYA PRADESH)
7
Jabalpur, Dated : 23-02-2018
Shri Manish Datt, Senior Counsel with Shri Pradeep Hajare,
Advocate for the petitioners.
Shri Amit Seth, Government Advocate, for the
respondents/State.
sh Shri Abhinav Dubey, Advocate for the respondent no.4.
e Learned counsel for the State is directed to call for the case ad diary and will also address on the next date of hearing regarding the Pr formation of the committee in view of the judgment passed in the case of Rajesh Sharma and others Vs. State of U.P. and others a hy (Annexure P-6).
List the matter in the week commencing 12-03-2018.
ad M (VIJAY KUMAR SHUKLA) JUDGE of rt ou hsp C h Digitally signed by HARSAHAI ig PATERIYA H Date:
2018.02.28 10:52:46 +05'30'