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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(aa) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

(aa)"National Occupational Standards" means National Occupational Standards developed by Sector Skill Councils concerned and defines the measurable performance outcomes, skills and competencies required of a person engaged or likely to be engaged, in a particular job role forming the benchmarks for education, training or recruitment for particular employments;