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State of Odisha - Section

Section 22 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

22. Monthly demand list by co-operative society.

- Although the co-operative societies on which permits are issued are to submit demand list to the Tahasildar by the 20th March of the year in which the loan is sanctioned, it would be expedient that the co-operative societies furnish monthly demand lists so as to reach the Tahasildar by the 10th of the month following. The Tahasildar should press for timely furnishing of such monthly demand list by the Co-operative Societies concerned.