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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Export-Import Bank Of India Act, 1981

(1)The authorised capital of the Exim Bank shall be ten thousand crores of rupees:Provided that the Central Government may, by notification, increase the said capital up to an amount that it may deem necessary from time to time.