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Madhya Pradesh High Court

Virajman Murti Ram Janki Mandir vs Registrar Public Trust on 3 March, 2015

1 W.P.No.3777/2008 03/03/2015.

Shri Sachin Yadav, learned counsel for the petitioner.

Learned counsel for the petitioner seeks leave to withdraw this petition.

Prayer is accepted. The petition is dismissed as withdrawn.

(Shantanu Kemkar) Judge manisha 1 2 2