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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(5) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(5)The water supply of the washing facilities shall be adequate having regard to the number of dock workers employed in the dock, and shall be from a source approved in writing by the health officer of the port.