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[Cites 0, Cited by 1] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Customs Tariff Act, 1975

(1)When the duty specified in respect of any article in the First Schedule is characterised as protective in [column (5)] [Substituted by Act 26 of 1978, Section 3, for "column (6)" (w.e.f. 1-9-1978).] of that Schedule, that duty shall have effect only up to and inclusive of the date, if any, specified in that Schedule.