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[Cites 0, Cited by 0] [Section 349(1)] [Section 349] [Entire Act]

State of West Bengal - Subsection

Section 349(1)(b) in West Bengal Municipal Act, 1993

(b)to require such cesspool, drain, receptacle for sewage, septic tank or other type of latrine to be provided for any land or building, whether or not, in addition to the existing ones;