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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(2)(c) in Kerala Factories Rules, 1957

(c)metal bottles or cylinders used for storage or transport of compressed gases or liquified or dissolved gases under pressure covered by the Gas Cylinder Rules, 1940 framed under the Indian Explosive Act, 1884 (IV of 1884);