Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Umesh Sharma vs Satula Devi & Ors on 15 December, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                           $~27.
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                           +      LPA 432/2021

                                  UMESH SHARMA                             ..... Appellant
                                              Through: Mr. Sandeep Sethi, Senior Advocate
                                              with Mr. D. Abhinav Rao, Advocate.

                                               Versus

                                  SATULA DEVI & ORS.                         ..... Respondent
                                               Through: Mr. Vikas Singh, Senior Advocate
                                               With Mr. Varun Singh, Ms. Deepeika Kalia, Mr.
                                               Kapish Seth, Mr. Mrityunjay Singh, Mr. Akshay
                                               Dev, Ms. Alankriti Dwivedi, Advocates for R-1.
                                               Mr. K. K. Rai, Senior Advocate with Mr. Anshul
                                               Rai, Mr. S. K. Pandey, Mr. Chandrashekhar AC,
                                               Mr. Awanish Kumar and Mr. Sreoshi Chatterjee,
                                               Advocates for R-2.
                                               Mr. B. Shravanth Shankar, Advocate for R-4/Smt.
                                               Uma Devi.

                                  CORAM:
                                  HON'BLE THE CHIEF JUSTICE
                                  HON'BLE MS. JUSTICE JYOTI SINGH
                                                 ORDER

% 15.12.2021 C.M. No.45287/2021 (exemptions) Allowed, subject to all just exceptions. The application is disposed of. C.M. No.45286/2021 (early hearing) Present application has been preferred by the Appellant seeking early hearing of the appeal.

LPA 432/2021. Page 1 of 2.

Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:22.12.2021 16:08:17

Having heard learned Senior Counsels for the parties and looking to the fact that connected Appeals are listed before this Court on 21.12.2021, we hereby pre-pone the date of hearing of the present appeal.

Application is allowed and disposed of.

LPA 432/2021

List on 21.12.2021 along with LPA 429/2021. Date of 24.12.2021 stands cancelled.

CHIEF JUSTICE JYOTI SINGH, J DECEMBER 15, 2021 „anb‟ LPA 432/2021. Page 2 of 2.

Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:22.12.2021 16:08:17