Delhi High Court - Orders
Umesh Sharma vs Satula Devi & Ors on 15 December, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~27.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 432/2021
UMESH SHARMA ..... Appellant
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. D. Abhinav Rao, Advocate.
Versus
SATULA DEVI & ORS. ..... Respondent
Through: Mr. Vikas Singh, Senior Advocate
With Mr. Varun Singh, Ms. Deepeika Kalia, Mr.
Kapish Seth, Mr. Mrityunjay Singh, Mr. Akshay
Dev, Ms. Alankriti Dwivedi, Advocates for R-1.
Mr. K. K. Rai, Senior Advocate with Mr. Anshul
Rai, Mr. S. K. Pandey, Mr. Chandrashekhar AC,
Mr. Awanish Kumar and Mr. Sreoshi Chatterjee,
Advocates for R-2.
Mr. B. Shravanth Shankar, Advocate for R-4/Smt.
Uma Devi.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 15.12.2021 C.M. No.45287/2021 (exemptions) Allowed, subject to all just exceptions. The application is disposed of. C.M. No.45286/2021 (early hearing) Present application has been preferred by the Appellant seeking early hearing of the appeal.
LPA 432/2021. Page 1 of 2.
Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:22.12.2021 16:08:17Having heard learned Senior Counsels for the parties and looking to the fact that connected Appeals are listed before this Court on 21.12.2021, we hereby pre-pone the date of hearing of the present appeal.
Application is allowed and disposed of.
LPA 432/2021List on 21.12.2021 along with LPA 429/2021. Date of 24.12.2021 stands cancelled.
CHIEF JUSTICE JYOTI SINGH, J DECEMBER 15, 2021 „anb‟ LPA 432/2021. Page 2 of 2.
Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:22.12.2021 16:08:17