Supreme Court - Daily Orders
S M Kannappa Automobiles Pvt Ltd vs Bhupinder Rai on 7 December, 2022
1
ITEM NO.36 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
Petition(s) for Special Leave to Appeal (C) No(s). 10978-
10979/2022
S M KANNAPPA AUTOMOBILES PVT LTD & ORS. Petitioner(s)
VERSUS
BHUPINDER RAI & ORS. Respondent(s)
WITH SLP(C) No. 10763-10764/2022 (IV-A) Date : 07-12-2022 These petitions were called on for hearing today.
For Petitioner(s) Mr. Anirudh Gotety,Adv.
Mr. Amit Agrawal, AOR Mr. Hemant Kumar Niranjan,Adv. Mr. Avadhesh Kumar Dubey,Adv.
Mr. Chandan Mishra,Adv.
Ms. Pritha Srikumar, AOR For Respondent(s) Mr. Likhi Chand Bonsle,Adv.
Mr. Raghavendra S. Srivatsa, AOR Ms. Pritha Srikumar, AOR Mr. Anirudh Gotety,Adv.
UPON hearing the counsel through Video Conference, the Signature Not Verified Court made the following Digitally signed by MADHU GROVER Date: 2022.12.07 15:50:19 IST Reason: O R D E R SLP(C) No. 10978-10979/2022 Service of notice is complete on respondent Nos. 3 and 4 no 2 one has entered appearance on their behalf.
Four weeks time is granted to respondent Nos. 1, 2 and 5 to 8 to file the counter affidavit. After expiry of four weeks, the matter shall be processed for listing before the Hon’ble Court.
SLP(C) No. 10763-10764/2022 Service of notice is complete on respondent Nos. 3, 4 and 7 no one has entered appearance on their behalf.
Four weeks time is granted to respondent Nos. 1 and 2 to file the counter affidavit.
As per postal tracking report notice issued to respondent No. 5 has been received back with postal remarks “No such person”. Hence, learned counsel for the petitioners shall within a period of two weeks file the fresh particulars of the said respondent and he shall also take fresh steps for the service of notice to him within the same period.
Respondent No.6 has refused to accept the service of notice sent to him under registered cover. This refusal on his part constitutes deemed service.
List again on 25.1.2023.
S.P.S. LALER Registrar MG