Delhi High Court - Orders
Experion Hospitality Pvt Ltd(Earlier ... vs Assistant Commissioner Of Income Tax, & ... on 3 March, 2020
Author: Vipin Sanghi
Bench: Vipin Sanghi, Sanjeev Narula
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10324/2018 & C.M.No.40254/2018
EXPERION HOSPITALITY PVT LTD(EARLIER KNOWN AS
GOLD RESORTS AND HOTELS PVT. LTD.). ..... Petitioner
Through: Mr.Ajay Vohra, Senior Advocate
with Mr.Vaibhav Kulkarni, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, & ORS.
..... Respondents
Through: Mr.Sunil Aggarwal, Senior Advocate
with Mr.Tushar Gupta and Mr.Akash
Pratap Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 03.03.2020 List for arguments on 16.10.2020.
VIPIN SANGHI, J SANJEEV NARULA, J MARCH 03, 2020 v Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:06.03.2020 12:11:13