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Delhi High Court - Orders

Experion Hospitality Pvt Ltd(Earlier ... vs Assistant Commissioner Of Income Tax, & ... on 3 March, 2020

Author: Vipin Sanghi

Bench: Vipin Sanghi, Sanjeev Narula

                          $~5
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 10324/2018 & C.M.No.40254/2018
                                EXPERION HOSPITALITY PVT LTD(EARLIER KNOWN AS
                                GOLD RESORTS AND HOTELS PVT. LTD.). ..... Petitioner
                                             Through: Mr.Ajay Vohra, Senior Advocate
                                                       with Mr.Vaibhav Kulkarni, Advocate.

                                                  versus


                                ASSISTANT COMMISSIONER OF INCOME TAX, & ORS.
                                                                          ..... Respondents
                                             Through: Mr.Sunil Aggarwal, Senior Advocate
                                                      with Mr.Tushar Gupta and Mr.Akash
                                                      Pratap Singh, Advocates.

                                CORAM:
                                HON'BLE MR. JUSTICE VIPIN SANGHI
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                             ORDER

% 03.03.2020 List for arguments on 16.10.2020.

VIPIN SANGHI, J SANJEEV NARULA, J MARCH 03, 2020 v Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:06.03.2020 12:11:13