Section 11(1) in The Guru Nanak Dev University Amritsar Act, 1969
(1)The Registrar shall be appointed by the Syndicate and shall be a whole-time administrative office of the University. The terms and conditions of service of the Registrar shall be such as may be prescribed by the Syndicate:Provided that the term of office of the Registrar shall be four years or up to the age of sixty years whichever expires earlier:Provided further that the appointment of the first Registrar shall be made by the State Government.
