Supreme Court - Daily Orders
National Highways Authority Of India vs Sheetal Jaidev Vade And Ors. on 13 April, 2023
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.51 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 544/2023 in C.A. No. 5256/2022
(Arising out of impugned final judgment and order dated 24-08-2022
in C.A. No. 5256/2022 passed by the Supreme Court Of India)
NATIONAL HIGHWAYS AUTHORITY OF INDIA Petitioner(s)
VERSUS
SHEETAL JAIDEV VADE AND ORS. Respondent(s)
(FOR ADMISSION )
Date : 13-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Parties By Courts Motion, AOR
Mr. Shirish K. Deshpande, AOR
Ms. Rucha Pravin Mandlik, Adv.
Mr. Mohit Gautam, Adv.
Mr. Apoorv Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, time is extended by a further period of three months. No further extension shall be granted.
The Miscellaneous Application stands disposed of.
(NEETU SACHDEVA) (NISHA TRIPATHI)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Neetu Sachdeva
Date: 2023.04.15
12:30:46 IST
Reason: