Chattisgarh High Court
Sachinand Shukla vs Director General, Central Industrial ... on 28 August, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 5862 of 2023
Sachinand Shukla Versus Director General, Central Industrial Security Force
28/08/2023 Mr.Kunal Sharma, Advocate for the Petitioner.
Mr. Tushar Dhar Diwan, Advocate for respondent No.1.
Counsel for the petitioner is directed to file policy/circular which was issued by CISF regarding allowances to be paid in the case of Constables are assigned the duty on of weekly off.
List this case after two weeks.
Sd/-
(Narendra Kumar Vyas) Judge santosh