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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(2)(i) in The Goa, Daman and Diu School Education Rules, 1986

(i)the [* * *] [The word 'proposed' has been omitted by (Amendment) Rules, 1994 (O. G., Series I No. 28 dated 14-10-1994).] scale or pay for the head of the school and other teaching and non-teaching staff, ["shall be such as laid down by the Government"] [These words have been substituted for the words 'until the school is recognized under the Act';.];