Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 19 in BIHAR SPORTS UNIVERSITY ACT, 2021

19. The following shall be the Authorities of the University, namely.—

(i)The General Council;
(ii)The Executive Council;
(iii)The Academic and Activity Council;
(iv)The Board of Affiliation;
(v)The Finance Committee;(vi) Such other authorities as may be declared by the Statutes to be the Authority of the University.