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Delhi High Court - Orders

Smt. Sadhna Sachdeva And Others & Ors vs The State (Nct Of Delhi) And Others & Anr on 18 December, 2025

                          $~48
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 6491/2023 & CRL.M.A. 24382/2023
                                    SMT. SADHNA SACHDEVA AND OTHERS & ORS......Petitioners
                                                                  Through:            Mr. Pavan Sachdeva, Adv.

                                                                  versus

                                    THE STATE (NCT OF DELHI) AND OTHERS & ANR.
                                                                                 .....Respondents
                                                  Through: Mr. Ajay Vikram Singh, APP for
                                                            State with SI Raju, PS. Vasant Kunj,
                                                            South.
                                                            Ms. Laxmi Chauhan, Mr. Manish
                                                            Yadav, Mr. Shiv and Mr. Anith
                                                            Johnson, Advs. for R-2.

                                    CORAM:
                                    HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                                  ORDER

% 18.12.2025 The Hon'ble Judge is on leave today. List on 21.04.2026.

BY ORDER (COURT MASTER) DECEMBER 18, 2025/dss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2025 at 21:00:49