Delhi High Court - Orders
Smt. Sadhna Sachdeva And Others & Ors vs The State (Nct Of Delhi) And Others & Anr on 18 December, 2025
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6491/2023 & CRL.M.A. 24382/2023
SMT. SADHNA SACHDEVA AND OTHERS & ORS......Petitioners
Through: Mr. Pavan Sachdeva, Adv.
versus
THE STATE (NCT OF DELHI) AND OTHERS & ANR.
.....Respondents
Through: Mr. Ajay Vikram Singh, APP for
State with SI Raju, PS. Vasant Kunj,
South.
Ms. Laxmi Chauhan, Mr. Manish
Yadav, Mr. Shiv and Mr. Anith
Johnson, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 18.12.2025 The Hon'ble Judge is on leave today. List on 21.04.2026.
BY ORDER (COURT MASTER) DECEMBER 18, 2025/dss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2025 at 21:00:49