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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2)(e) in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962

(e)regulating the grant of casual leave and the payment of wages for the period of such leave;