Delhi High Court - Orders
Sadhna Sachdeva & Anr vs The State & Anr on 4 October, 2021
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6458/2019
SADHNA SACHDEVA & ANR. ..... Petitioners
Through: None.
versus
THE STATE & ANR. ..... Respondents
Through: Mr. Hirein Sharma, APP for State
with SI Esther Dazii Duo, P.S. Seelampur.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
(VIA VIDEO CONFERENCING)
ORDER
% 04.10.2021
1. List on 24.11.2021.
2. The Investigating Officer shall inform the parties about the next date of hearing.
MANOJ KUMAR OHRI, J. OCTOBER 04, 2021 na Click here to check corrigendum, if any