Section 85 in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996
85. Accounts of stores. [Section 209.]
(1)The officer or official incharge of stores shall maintain the following registers :-(a)Stock register of non-consumable articles in Form XXXIII;(b)Stock register of consumable articles other than stationery and printed material in Form XXXIV;(c)Register of printed material in form XXXV;(d)Stationery register in Form XXXVI;He shall also be responsible for preparing an half-yearly and an annual return showing receipt and consumption of stores.(2)Stock account and inventories for consumable and non-consumable articles shall be maintained separately.
