Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 280(2)] [Section 280] [Entire Act] Union of India - Subsection Section 280(2)(m) in Cantonments Act, 1924 (m)the form of notices required to be sent under this Act and the manner of their service.]