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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(xiii) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(xiii)to establish close linkage with sports academies, schools, colleges, sports and recreation clubs, sports associations and national and international federations for the purpose of teaching, training and research in physical education and sports sciences, sports technology and high performance training for all sports and games;