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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(4) in Statutes of the Jodhpur National University, Jodhpur, 2010

(4)Subject to this Statute, the Academic Council shall, with the prior approval of Board of Management, make appropriate regulations to establish an independent regulatory mechanism for the conduct of all University examinations under the control of the Controller of Examinations, and award of degrees, diplomas, and certificates.Chapter-9 Accounting Policy and Financial Procedure