Delhi High Court - Orders
Neeraj Kumar Sharma & Ors vs Union Of India & Ors on 18 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~116
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6767/2019 & CM APPL. 28376/2019
NEERAJ KUMAR SHARMA & ORS ..... Petitioners
Through: Mr. K. Venkatraman and Mr.
Avinash, Advocates (Through VC)
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Vivek Goyal, CGSCP, Mr. Gokul
Sharma and Mr. Shivam Singh,
Advocates for UOI
Mr. V. Giri, Sr. Advocate with Mr.
Ramesh Babu, Ms. Jagriti Bharti, Ms.
Tanya Choudhary, Mr. Ramesh Babu
and Ms. Vishwaja, Advocates for
RBI
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 18.09.2023
List on 29th November, 2023.
CHANDRA DHARI SINGH, J
SEPTEMBER 18, 2023
gs/av
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