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Delhi High Court - Orders

Neeraj Kumar Sharma & Ors vs Union Of India & Ors on 18 September, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~116
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 6767/2019 & CM APPL. 28376/2019
                                     NEERAJ KUMAR SHARMA & ORS                                                              ..... Petitioners
                                                                           Through:                Mr. K. Venkatraman and Mr.
                                                                                                   Avinash, Advocates (Through VC)

                                                                           versus

                                     UNION OF INDIA & ORS                                                                  ..... Respondents
                                                                           Through:                Mr. Vivek Goyal, CGSCP, Mr. Gokul
                                                                                                   Sharma and Mr. Shivam Singh,
                                                                                                   Advocates for UOI
                                                                                                   Mr. V. Giri, Sr. Advocate with Mr.
                                                                                                   Ramesh Babu, Ms. Jagriti Bharti, Ms.
                                                                                                   Tanya Choudhary, Mr. Ramesh Babu
                                                                                                   and Ms. Vishwaja, Advocates for
                                                                                                   RBI

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER
                           %                                               18.09.2023

                                     List on 29th November, 2023.


                                                                                                              CHANDRA DHARI SINGH, J
                           SEPTEMBER 18, 2023
                           gs/av

Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 21:57:24