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Patna High Court - Orders

Ram Candra Lal vs Ram Naresh Kumar Singh & Ors. on 29 April, 2015

Author: V. Nath

Bench: V. Nath

Patna High Court MJC No.3695 of 2014 (3) dt.29-04-2015




                IN THE HIGH COURT OF JUDICATURE AT PATNA
                      Miscellaneous Jurisdiction Case No.3695 of 2014
                                              In
                                       SA 507 of 2010
            ======================================================
            Ram Candra Lal Son of Late Satrughan Lal At present residing at Mohalla-
            Mehsaul, Ward No.24, Sitamarhi, P.S. and District- Sitamarhi.

                                                                   .... .... Petitioner.
                                               Versus
            1. Ram Naresh Kumar Singh Son of Ram Swarath Singh R/O Vill.-
            Rasalpur, P.S.- Dumra, Dist.- Sitamarhi, at present residing at Mohalla-
            Juran Chapra, P.O.- Muzaffarpur, P.S.- Brahampura, Dist.- Muzaffarpur.
            2. Bindeshwar Mishra S/O Late Ram Niranjan Mishra R/O Vill.- Rasalpur,
            P.S.- Dumra, Dist.- Sitamarhi, at present residing at Village- Gosaipur
            Majhaulia, P.S.- Dumra, Dist.- Sitamarhi.
            3. Most. Bindeshwari Devi W/O Late Upendra Mishra
            4. Hira Mishra S/O Late Upendra Mishra
            5. Raman Mishra S/O Late Upendra Mishra
            6. Shibu Mishra S/O Late Ram Niranjan Mishra
            7. Ram Chandra Mishra S/O Late Ram Niranjan Mishra
            8. Jairup Devi W/O Late Ashok Mishra
            9. Rakesh Mishra S/O Late Ashok Mishra
            10. Anchala Devi W/O Sunil Kumar Singh, D/O Late Ashok Mishra All
            R/O Vill.- Rasalpur, P.S.- Dumra, Dist.- Sitamarhi.
            11. Rinku Devi W/O Bijay Kumar Mishra, D/O Late Ashok Kumar Mishra
            R/O Sabauli Gaon, P.O.- Nand Nagar, P.S.- Harsh Vihar, New Delhi-93
            12. Baby Devi W/O Mukesh Kumar Jha, D/O Late Kishundeo Mishra R/O
            Vill.- Purnaniya, P.S.- Harnahiya, Via- Riga, P.S.- Sahiyara, Dist.-
            Sitamarhi.
            13. Premshila Devi W/O Kishundeo Mishra
            14. Pawan Mishra S/O Kishundeo Mishra.
            15. Santosh Mishra S/O Kishundeo Mishra All Resident of Village-
            Gosaipur Majhaulia, P.S. Dumra, Dist.- Sitamarhi.
            16. Shanti Devi W/O Rudra Narain Mishra, D/O Kishundeo Mishra
            Resident of Village- Govind Fanda, P.O. AND P.S.- Riga, District-
            Sitamarhi.
            17. Most. Indu Devi W/O Late Kripal Mishra
            18. Mukesh Mishra @ Chandan Mishra S/O Late Ram Kripal Mishra All
            Resident of Village- Gosaipur Majhaulia, P.S.- Dumra, Dist.- Sitamarhi.
            19. Reena Devi W/O Manoj Jha, D/O Late Ram Kripal Mishra Presently
            residing at Village- Marpa Kachor, P.S.- Pipra, Dadan, Via- Bhuran, P.S.-
            Kanhauli, Dist.- Sitamarhi.
            20. Krishna Kumar S/O Late Satrughan Lal R/O Mohalla- Pratap Nagar,
            P.S. AND Dist.- Sitamarhi.
            21. Madhuri Devi W/O Pashupati Kumar, D/O Late Satrughan Lal At
            present residing at Village- Sujalpur, Via- Charahat, P.S.- Madhawpur,
            Dist.- Madhubani.
            22. Smt. Indu Devi W/O Raj Narayan Lal, D/O Late Satrughan Lal At
            present resident of Village- Jaleshwar, Ward No.6, P.S.- Jaleshwar, Dist.-
            Mohtari (Nepal).
            23. Smt. Seema Devi W/O Arun Kumar Sinha, D/O Late Satrughan Lal At
            Patna High Court MJC No.3695 of 2014 (3) dt.29-04-2015




                       present resident of Mela Road, Sitamarhi, P.S. AND Dist.- Sitamarhi.

                                                                       .... .... Respondents.
                       ======================================================
                       Appearance :
                       For the Petitioner/s :   Mr. Krishna Kant Singh
                       For the Respondent/s   : Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE V. NATH
                       ORAL ORDER

3       29-04-2015

Heard the learned counsel for the petitioner.

For the reasons stated in the restoration application and after considering the submissions on behalf of the learned counsel for the petitioner, the restoration application is allowed and the S.A.No.507/2010 is restored to its original file subject to the compliance of the order dated 04.02.2013 by Monday (04.05.2015).

(V. Nath, J) Nitesh/-

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