Section 47(1)(c) in Uttrarakhand Waqf Rules, 2017

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State of Uttarakhand - Subsection

Section 47(1)(c) in Uttrarakhand Waqf Rules, 2017

(c)any official of the Board in the cadre of Superintendent/Manager of equivalent cadre who -

(i)possesses a Bachelor's degree of any recognised University: and

(ii)have a minimum of ten years of service.