Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Haryana - Subsection Section 22(f) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009 (f)the conduct of examinations, including the term of office and manner of appointment and the duties of examining bodies, examiners and moderators;
