Section 10(2) in Saurashtra University (Amendment) Act, 1968
(2)under the heading "Class II-Ordinary Members", in paragraph (A), in clause (iv),-(i)for item (a), the following shall be substituted, namely:-"(a) one member by the Rajkot Municipality,(aa)one member by the Bhavnagar Municipality,";(ii)in item (b), for the words "the Municipalities" the words "the other Municipalities" shall be substituted.
