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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(1)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)to report to the Director of Accounts, Panaji, every case of loss of the Board's property of a value exceeding Rs. 200/-;