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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Karnataka - Subsection

Section 111(ixa) in Karnataka Agricultural Produce Marketing Act 1966

(ixa)[ general improvement of the facilities for the transport of notified agricultural produce to the market yard market sub-yard or sub-market yard and the marketing there of.] [Inserted by Act 17 of 1980 w.e.f.30.6.1979]