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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Sikkim - Subsection

Section 105(d) in Sikkim Urban and Regional Planning and Development Act, 1998

(d)Where the mortgage is made for procuring the loans for construction or improvement over the laid either from the Government or from any other financial institution constituted or established under any law for the time being in force or recognized by the Government.