Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 92] [Entire Act] State of Uttarakhand - Subsection Section 92(a) in Uttarakhand Co-Operative Societies Act, 2003 (a)in the manner provided by law for the time being in force for the recovery of arrears of land revenue where the order is for the recovery of money:
