Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Gujarat - Subsection Section 46(3) in The Gujarat National Law University Act, 2003 (3)The Academic Council may propose to the Executive Council to make regulations on all or any of the matters specified in Clauses (a) to (g) and matters incidental or related thereto.
