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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(c) in The Insurance Regulatory And Development Authority (Appointed Actuary) Regulations, 2000

(c)complying with the provisions of the section 64-V of the Act in regard to certification of the assets and liabilities that have been valued in the manner required under the said section;