Calcutta High Court
Kanak Project Ltd vs Amrita Bazar Patrika Pvt.Ltd. And Ors on 26 November, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-18 ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/37/1998
IA NO: GA/11/2016(Old No:GA/902/2016), GA/12/2023
KANAK PROJECT LTD.
VS
AMRITA BAZAR PATRIKA PVT.LTD. AND ORS.
BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR
Date: 26th November, 2024.
Appearance:
Mr. Arijit Basu,Adv. ...for the plaintiff.
Mr. Sarathi Dasgupta,Adv. Mr. Pratik Ghosh,Adv. Mr. Avishek Ray Chowdhury, Adv.
...for def. No. 1.
Mr. Shaunak Mitra, Adv. (VC) Mr. Dripto Majumdar,Adv. Mr. Dipendra Nath Chunder,Adv.
...for def. No. 2.
The Court:- The matter is adjourned to 12th December, 2024.
(SUGATO MAJUMDAR, J.) Arsad