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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(1) in The Rajasthan Agricultural Produce Markets Rules, 1963

(1)For journeys by Railway:-
(i)Member including Chairman and Vice-Chairman. - First class fare or the actual fare if the journey is performed in a lower class.
(ii)Secretary and other officers and servants. - As per T.A.Rules of the State Government.