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State of Haryana - Section

Section 20 in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

20. Departmental Examination.

- The Government may, by notification, direct that the persons appointed to any post in a Service, as may be specified, shall be required to pass departmental examination the details and syllabus for which and the consequences for failure to pass it shall be as may be notified by the Government.